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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(1)The process of grant or denial of permission to the Siddha colleges for taking admissions in post-graduate course shall be completed by the 31st July of each academic session.