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Bombay High Court

Mr. Thakur Tulsidas Parwani vs State Of Maharashtra Thru Prin. ... on 3 January, 2019

Bench: Ranjit More, Bharati Harish Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 13375 OF 2018

 Mr. Thakur Tulsidas Parwani                   ....Petitioner
             V/S
 State Of Maharashtra Thru Prin. Secretary  ....Respondent

Ministry Of Hsg. And Urban Development And Anr Ms.Pooja Joshi i/by.Ashok M Saraogi for Petitioner Smt.A.A.Purav - AGP for the State. Ms.Tejashree Joshi i/by.Garge Aniruddha Arun for Respondent No. 2 CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 3rd January, 2019 P.C. :

Stand over to 31/01/2019.
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