Bombay High Court
Mr. Thakur Tulsidas Parwani vs State Of Maharashtra Thru Prin. ... on 3 January, 2019
Bench: Ranjit More, Bharati Harish Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 13375 OF 2018
Mr. Thakur Tulsidas Parwani ....Petitioner
V/S
State Of Maharashtra Thru Prin. Secretary ....Respondent
Ministry Of Hsg. And Urban Development And Anr Ms.Pooja Joshi i/by.Ashok M Saraogi for Petitioner Smt.A.A.Purav - AGP for the State. Ms.Tejashree Joshi i/by.Garge Aniruddha Arun for Respondent No. 2 CORAM : RANJIT MORE. & SMT. BHARATI HARISH DANGRE, JJ DATE : 3rd January, 2019 P.C. :
Stand over to 31/01/2019.
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