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Supreme Court - Daily Orders

Commissioner Of Central Excise Customs ... vs M/S Kerala State ... on 9 October, 2015

Bench: Chief Justice, S.A. Bobde, Amitava Roy

                ITEM NO.11                        COURT NO.1                 SECTION III

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

                I.A. 13-16/2015 in Civil Appeal           Nos.    7083-7086/2014

                COMMISSIONER OF CENTRAL EXCISE, CUSTOMS
                & SERVICE TAX, TRIVANDRUM, KERELA                        Appellant(s)

                                                         VERSUS

                M/S KERALA STATE BEVERAGES(M & M) CORPORATION             Respondent(s)

                (For directions for recall of order dated 07.09.2015 on behalf
                of respondent and office report)

                WITH
                I.A. Nos. 10-12/2015 IN C.A. No. 9195-9197/2014
                (Appln.(s) for directions for recall of order dated 07.09.2015
                on behalf of respondent and office report)

                Date : 09/10/2015       These applications were called on
                                               for hearing today.

                CORAM :
                              HON'BLE THE CHIEF JUSTICE
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE AMITAVA ROY

                For Appellant(s)            Mr.   Ranjit Kumar, S.G.
                                            Ms.   Nisha Bagchi, Adv.
                                            Mr.   Rupesh Kumar, Adv.
                                            Mr.   B. Krishna Prasad,Adv.

                For Respondent(s)           Mr.   Arshad Hidayathulla, Sr. Adv.
                                            Mr.   V. Suresh, Adv.
                                            Ms.   Beena Victor, Adv.
                                            Mr.   Jogy Scaria,Adv.

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Dismissed.

Signature Not Verified Digitally signed by

[ Charanjeet Kaur ] [ Vinod Kulvi ] Charanjeet Kaur Date: 2015.10.09 18:34:44 IST A.R.-cum-P.S. Asstt. Registrar Reason: