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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959

(2)The Registrar shall arrange to hold the Departmental Examinations and make all arrangements and organise the conduct of Departmental Examinations for various services in accordance with the Syllabus prescribed by the Government.