Delhi High Court - Orders
Delhi Transport Corporation vs It'S Workmen C/O Dtc Mazdoor Sangharsh ... on 15 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~R-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2129/2011
DELHI TRANSPORT CORPORATION ..... Petitioner
Through: None.
versus
IT'S WORKMEN C/O DTC MAZDOOR SANGHARSH SAMITI
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.07.2022 The present petition is of the year 2011.
Even on the second call, none is present for the petitioner. Accordingly, the present appeal is dismissed in default for non- prosecution.
DINESH KUMAR SHARMA, J JULY 15, 2022 rb Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:22.07.2022 17:23:34