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Delhi High Court - Orders

Delhi Transport Corporation vs It'S Workmen C/O Dtc Mazdoor Sangharsh ... on 15 July, 2022

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~R-1
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 2129/2011
                                  DELHI TRANSPORT CORPORATION                          ..... Petitioner
                                                     Through:      None.

                                                     versus

                                  IT'S WORKMEN C/O DTC MAZDOOR SANGHARSH SAMITI
                                                                      ..... Respondent
                                               Through: None.

                                  CORAM:
                                  HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                     ORDER

% 15.07.2022 The present petition is of the year 2011.

Even on the second call, none is present for the petitioner. Accordingly, the present appeal is dismissed in default for non- prosecution.

DINESH KUMAR SHARMA, J JULY 15, 2022 rb Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:22.07.2022 17:23:34