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[Cites 0, Cited by 0] [Section 8(6)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(6)(i) in Haryana Electricity Reform (Transfer of Distribution Undertakings from Haryana Vidyut Prasaran Nigam Ltd. to Distribution Companies) Rules, 1999

(i)A Transferee may frame regulations governing the conditions of service of Personnel in its service, which may include provisions to improve productivity, operational efficiency, safety, economic use of resources, technology and work processes;