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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(4) in The Jammu and Kashmir Control of Building Operations Act, 1988

(4)"building line" means a line which is on either of the street alignment and to which the main external wall of a building abutting a street may law fully extend and beyond which no portion of the building shall extend as prescribed in the building bye-laws;