Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 399] [Entire Act] State of Goa - Subsection Section 399(3) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012 (3)Separate lists shall be prepared of the assets, which are to be valued by different persons and by different methods.
