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State of Himachal Pradesh - Section

Section 17 in Abhilashi University (Establishment And Regulation) Act, 2014

17. Authorities of the University.

- The following shall be the authorities of the University, namely:-
(i)the Governing Body;
(ii)the Board of Management;
(iii)the Academic Council; and
(iv)such other authorities as may be declared by the statutes to be the authorities of the University.