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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1)(iii) in The Orissa Panchayat Samiti Act, 1959

(iii)Central and State-aid and aid received from the All-India Bodies and institutions for the development of cottage and village industries, khadi, silk, coir handicrafts and the like;