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State of Odisha - Section

Section 59 in Orissa State Financial Corporation (Staff) Regulations, 1975

59. Adjustment of pay and allowances on change of charge when taken effect.

- An employee shall commence to earn the pay and allowance of a post to which he/she is appointed as from the date on which he/she assumes the duties of the post if the charge is transferred before noon of that date and from the following working day if the charge is taken over in the afternoon of that date.