Section 16 in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994
16. Functions of the Board. The Board shall have the following functions, namely:--
(i)to advise the Government on policy matters relating to use of pre- natal diagnostic techniques;(ii)to review implementation of the Act and the rules made thereunder and recommend changes in the said Act and rules to the Central Government;(iii)to create public awareness against the practice of pre- natal determination of sex and female foeticide;(iv)to lay down code of conduct to be observed by persons working at Genetic Counselling Centres, Genetic Laboratories and Genetic Clinics;(v)any other functions as may be specified under the Act.
