Section 3(1)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

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Union of India - Subsection

Section 3(1)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(a)the intermediary shall prominently publish on its website, mobile based application or both, as the case may be, the rules and regulations, privacy policy

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Union of India - Subsection

Section 3(1)(a) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021