Section 43(2)(s) in The Co-Operative Societies Act, 1912

[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2)(s) in The Co-Operative Societies Act, 1912

(s)subject to the provisions of section 39, determine in what cases an appeal shall lie from the orders of the Registrar, and prescribe the procedure to be followed in presenting and disposing of such appeals; and

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Union of India - Subsection

Section 43(2)(s) in The Co-Operative Societies Act, 1912