Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 14 in The M.P. Legislative Assembly Members (Free Transit by Railway) Rules, 1978

14. Availability of a Ticket issued on Rail travel Coupons.

- The period of availability of a ticket shall, having regard to the date on which it is be the same as for ordinary tickets.