Kerala High Court
V. Sasidharan vs The Director General on 9 August, 2024
Author: Murali Purushothaman
Bench: Murali Purushothaman
WP(C) No.14428/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Friday, the 9th day of August 2024 / 18th Sravana, 1946
WP(C).NO.14428 OF 2024(C)
PETITIONER:
V. SASIDHARAN, AGED 66 YEARS, S/O VAMADEVAN OFFICE ASSISTANT (ADMN)
(RETIRED) REGIONAL AYURVEDA RESEARCH INSTITUTE POOJAPPURA,
THIRUVANANTHAPURAM- 695012 RESIDING AT SEKT-G-17(1), TC 9/2095
THAMARAKULAM LANE, SASTHAMANGALAM P.O, THIRUVANANTHAPURAM, PIN - 695
010
RESPONDENTS:
1. THE DIRECTOR GENERAL, CENTRAL COUNCIL FOR RESEARCH IN AYURVEDIC
SCIENCES (CCRAS), MINISTRY OF AYUSH, JAWAHARLAL NEHRU BHARATHIYA
CHIKILSA EVAM HOMEOPATHY ANUSADHAN BHAVAN- 61-65, INSTITUTIONAL
AREA, JANAKPURI, NEW DELHI, , PIN - 110 058
2. THE ASSISTANT DIRECTOR (IN CHARGE) REGIONAL AYURVEDA RESEARCH
INSTITUTE, POOJAPURA , PIN - 695 012
3. UNION OF INDIA REPRESENTED BY THE SECRETARY OF MINISTRY OF AYUSH,
AYUSH BHAVAN, BLOCK B, GPO COMPLEX INA, NEW DELHI , PIN - 110 023
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 2nd respondent to consider and dispose of Exhibit
P9, representation, pending disposal of the writ petition.
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.B.HARISH KUMAR & THANAZ SADHIC, Advocates for the petitioners and of
SRI.Girish Kumar V,CENTRAL GOVRERNMENT STANDING COUNSEL for R1 to R3, the
court passed the following:
ORDER
The learned Central Government Standing Counsel seeks time to verify whether the Regional Labour Commissioner is competent to consider Ext.P9.
Post on 27-08-2024.
Sd/- MURALI PURUSHOTHAMAN JUDGE 09-08-2024 /True Copy/ Assistant Registrar WP(C) No.14428/2024 2/2 Exhibit P9 A TRUE COPY OF THE REPRESENTATION DATED 31/01/2023 SUBMITTED BEFORE THE REGIONAL LABOUR COMMISSIONER