Supreme Court - Daily Orders
National Investigation Agency vs Sukhbir Singh @ Happy on 10 July, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1613 COURT NO.8 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
TRANSFER PETITION (CRIMINAL) Diary No(s). 13614/2023
NATIONAL INVESTIGATION AGENCY Petitioner(s)
VERSUS
SUKHBIR SINGH @ HAPPY & ORS. Respondent(s)
(FOR ADMISSION and IA No.115333/2023-STAY APPLICATION and IA
No.115334/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 10-07-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. K. M. Nataraj, A.S.G.
Mrs. Swati Ghildiyal, Adv.
Mr. Shailesh Madiyal, Adv.
Mrs. Indira Bhakar, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(KAVITA PAHUJA) (POONAM VAID) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.07.11 18:18:10 IST Reason: