Section 2(1)(xviii) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(xviii)"Tree tax" means the duty leviable under section 22 of the Act as tax on excise trees from which toddy is drawn.

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