Allahabad High Court
Pawanjeet Kaur & Another vs State Of U.P. & Others on 23 July, 2010
Author: Ashwani Kumar Singh
Bench: Ashwani Kumar Singh
Court No. - 53 Case :- APPLICATION U/S 482 No. - 9425 of 2006 Petitioner :- Pawanjeet Kaur & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Sharique Ahmad Respondent Counsel :- Govt. Advocate Hon'ble Ashwani Kumar Singh,J.
On the request of learned counsel for the applicant, list this case in the first week of August, 2010. Interim order granted earlier, if any, is extended till the next date of listing. Learned counsel Shri Sarique Ahmad would inform the counsel for the parties in writing that this matter would be heard and finally disposed of on the next date of listing.
Order Date :- 23.7.2010 A