Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Pawanjeet Kaur & Another vs State Of U.P. & Others on 23 July, 2010

Author: Ashwani Kumar Singh

Bench: Ashwani Kumar Singh

Court No. - 53

Case :- APPLICATION U/S 482 No. - 9425 of 2006

Petitioner :- Pawanjeet Kaur & Another
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Sharique Ahmad
Respondent Counsel :- Govt. Advocate

Hon'ble Ashwani Kumar Singh,J.

On the request of learned counsel for the applicant, list this case in the first week of August, 2010. Interim order granted earlier, if any, is extended till the next date of listing. Learned counsel Shri Sarique Ahmad would inform the counsel for the parties in writing that this matter would be heard and finally disposed of on the next date of listing.

Order Date :- 23.7.2010 A