Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Karnataka - Subsection Section 13(2) in Karnataka Municipalities Act, 1964 (2)[ and (3) ***] [Inserted by Act 83 of 1976 and omitted by Act 13 of 1979 w.e.f. 23-2-1979.]
