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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(y) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003

(y)using an elephant for sports and games such as tug-of-war, foot bal etc, in such a manner so as to cause over stress or strain to the elephant.