Delhi High Court - Orders
Suresh Sharma vs Ntro & Ors on 3 August, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~17 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2618/2020
SURESH SHARMA ..... Petitioner
Through: Mr. M.D. Jangra for M.K. Bhardwaj,
Advocate.
versus
NTRO & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 03.08.2021 [Court hearing convened via video-conferencing on account of COVID-19]
1. Mr. M.D. Jangra, Advocate seeks accommodation on behalf of Mr. M.K. Bhardwaj, who is the counsel-on-record for the petitioner.
2. To be noted, notice has not been issued in the matter, as yet. However, counsel for the respondents, as indicated in the order dated 06.03.2020, were asked to revert with instructions.
3. Accordingly, at request, list the matter on 29.11.2021.
RAJIV SHAKDHER, J TALWANT SINGH, J AUGUST 3, 2021/pa Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:HARIOM Signing Date:07.08.2021 12:36:44