Supreme Court - Daily Orders
Commissioner Of Commercial Taxes . ... vs M/S Vedanta Aluminum Ltd. . on 25 April, 2017
ITEM NO.4 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No.4280/2012
COMMISSIONER OF COMMERCIAL TAXES & ANR. Appellant(s)
VERSUS
M/S VEDANTA ALUMINUM LTD. & ORS. Respondent(s)
WITH
C.A. No. 4285/2012
Date : 25/04/2017 These appeals were called on for hearing today.
For Appellant(s) Mrs. Kirti Renu Mishra, Adv.
Ms. Madhu Goel, Adv.
For Respondent(s) Mr. Praveen Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Parties have not filed statement of case. Statutory period has already been expired.
Matter may be processed for listing before Hon'ble Court.
(RAJESH KUMAR GOEL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2017.04.26 17:30:50 IST Reason: