Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 32B] [Entire Act] Union of India - Subsection Section 32B(a) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (a)the use or threat of use of violence or arms by the offender;
