Calcutta High Court
Modi Korea Tele Comunication Ltd vs Apcon Consultants Pvt. L.Td on 17 March, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
ALP No. 174 of 1999
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
In the matter of:
MODI KOREA TELE COMUNICATION LTD.
Versus
APCON CONSULTANTS PVT. L.TD.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 17th March, 2008.
The Court : None appears in support of the petition. The matter had earlier appeared in the warning list. It is evident that the petitioner does not wish to proceed with the matter.
ALP No.174 of 1999 is dismissed. Interim order, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) sd/