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Calcutta High Court (Appellete Side)

Matangini Teachers Training Institute vs Baba Saheb Ambedkar Education ... on 1 May, 2024

Author: Kausik Chanda

Bench: Kausik Chanda

01.05.2024 Item No.28 Ct. No.238 S.A. WPA 3989 of 2024 Matangini Teachers Training Institute

-vs-

Baba Saheb Ambedkar Education University & Ors.

Mr. Atis Kumar Biswas Ms. Piyu Mandal ...for the petitioner Mr. Amitabrata Roy Mr. Arkadipta Sengupta ...for the university It has been submitted jointly by the parties before this court that the petitioner college has been granted affiliation by the university on April 6, 2024.

In view of the aforesaid, nothing remains to be decided in this writ petition.

Accordingly, WPA 3989 of 2024 is disposed of.

(Kausik Chanda, J.)