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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Advocates' Welfare Fund Act, 1987

18. Group Life Insurance for members and other benefits.

- The Welfare Fund Committee may, for the Welfare of the members of the Fund,—
(a)obtain from the Life Insurance Corporation of India, policies of Group Insurance for the members of the Fund.
(b)provide for a policy of Provident Fund for the members of the Fund;
(c)provide for medical facilities for the members of the Fund and their spouses; and
(d)provide for such other benefits as may be prescribed.