Section 6 in Tamil Nadu Private Colleges (Regulation) Act, 1976
6. Permission deemed to be granted in certain cases.
- On receipt of a statement under sub-section (3) of section 4 from any private college in existence immediately before the date of commencement of this Act, permission under sub-section (1) of section 5 shall be deemed to have been granted to such private college but no fee shall be payable for any such permission.
