Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 163 in Kerala Factories Rules, 1957 163. Cleaning of empty containers. - All empty containers which have held inflammable liquids , and metal containers which have held sulphuric acid be rendered permanently safe as soon as practicable, and shall not be repaired or destroyed until such cleaning has been completed.
