Section 1 in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983
1. Short title and commencement.
(1)These rules may be called The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983.(2)They shall [come into force on the date] [(w.e.f. 24-9-1983).] of their publication in the Madhya Pradesh Gazette.
