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Union of India - Section

Section 206 in The Coal Mines Regulations, 2017

206. Duties of shot-firer at the end of his shift.

- Immediately after the end of his shift, the shot-firer-
(a)shall return all unused explosive to the magazine, or where a store or premises is provided under regulation 184, to such store or premises;
(b)shall record, in a bound paged book kept for the purpose, the quantity or explosive taken, used and returned, the places where shots were fired and the number of shots fired by him, and misfires, if any, which shall be signed and dated by him.