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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(1)(g) in Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993

(g)[ to use any place to buy or sell or let or distribute any VCD, DVD, or any other mode of recording of moving picture.] [Added by Act No.13 of 2005.]