Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(2) in The Orissa Excise (Methyl Alcohol) Rules, 1976 (2)Every pipe used for conveying methyl alcohol shall be fixed and placed that the officer-in-charge can examine it throughout its whole course of passage from still to the receiver vat.
