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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(d) in Maharashtra Landing and Wharfage Fees Act, 1882

(d)[] [Clause (d) was renumbered by section 5(c) of the Bombay Landing and Wharfage Fees Amendment) Act, 1916 (Bombay 5 of 1916).] generally for the guidance of all persons in matters connected with the enforcement of this Act.