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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(1)(v) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(v)seize any books of accounts or documents relating to manufacture, storage or sale of Bio-fertilizer etc., in respect of which he has reason to believe that any contravention of this Act has been or is being or is about to be committed: