Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 32] [Entire Act] State of Karnataka - Subsection Section 32(2) in Karnataka Education Act, 1983 (2)Subject to such rules as may be prescribed, the provisions of sub-sections (2) and (3) of section 31 shall, mutatis mutandis, apply to the granting of permission on such application.
