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[Cites 0, Cited by 0] [Section 1012] [Entire Act]

Bengal Presidency - Subsection

Section 1012(f) in Police Regulations, Bengal , 1943

(f)No distinction shall be made between "Service" and "Practice" revolver ammunition which shall be kept together. The stock of revolver ammunition shall, however, never be allowed to fall below the amount prescribed for "Service."