Securities And Exchange Board Of India - Subsection
Section 93(1) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(1)Every employee, shall be eligible for gratuity on :-(a)retirement ;(b)death ;(c)disablement rendering him unfit for further service as certified by Board's Medical Officer ;(d)resignation after completing five years of continuous service ; or(e)termination of service in any other way (except by way of punishment) after completion of five years of service.
