Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 85 in The Orissa Municipal Employees' Pension Rules, 1989 85. It shall be open to the employee to receive the payment of pension from the Executive Officer of any Council where he desires to receive payment.
