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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(a) in Chhattisgarh Civil Sewa (Samvida Niyukti) Niyam, 2004

(a)For contract appointment by direct recruitment minimum academic qualifications and other qualifications shall be the same as prescribed for the same post in Departmental Recruitment Rules.