Supreme Court - Daily Orders
Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 19 October, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
ITEM NO.803 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1605/2021
SUJITHA SUCHEEDRAN Petitioner(s)
VERSUS
SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI Respondent(s)
Date : 19-10-2023 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Ms. Yogamaya M. G., Adv.
Ms. Anjitha Santhosh, Adv.
Mr. Nandana Menon, Adv.
Mr. Biju P Raman, AOR (mentioned by)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Not to be deleted from the notified date i.e. 20.10.2023.
(RASHMI DHYANI PANT) (POONAM VAID)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.10.19
16:23:27 IST
Reason: