Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 19 October, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

     ITEM NO.803                              COURT NO.2                   SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                              Transfer Petition(s)(Civil)    No(s).    1605/2021

     SUJITHA SUCHEEDRAN                                                    Petitioner(s)

                                                    VERSUS

     SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI                       Respondent(s)


     Date : 19-10-2023 This petition was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA
                             HON'BLE MR. JUSTICE MANOJ MISRA


     For Petitioner(s)                 Ms. Yogamaya M. G., Adv.
                                       Ms. Anjitha Santhosh, Adv.
                                       Mr. Nandana Menon, Adv.
                                       Mr. Biju P Raman, AOR             (mentioned by)

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Not to be deleted from the notified date i.e. 20.10.2023.




     (RASHMI DHYANI PANT)                                               (POONAM VAID)
        COURT MASTER                                                    COURT MASTER




Signature Not Verified

Digitally signed by
NEETA SAPRA
Date: 2023.10.19
16:23:27 IST
Reason: