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Union of India - Section

Section 9 in National Company Law Appellate Tribunal Rules, 2016

9. Sitting hours of the Appellate Tribunal.

- The sitting hours of the Appellate Tribunal shall ordinarily be from 09.30 AM. to 01.00 P.M. and from 2.15 P.M. to 5.00 P.M. subject to any order made by the Chairperson and this shall not prevent the Appellate Tribunal to extend its sitting as it deems fit.