Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act] State of Andhra Pradesh - Subsection Section 14(4)(c) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009 (c)Fixing and monitoring implementation of stipulated quality standards for disposal of waste water by various water users and recommend actions against violations,