Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 24 in The U.P. Information and Public Relations Department (Headquarter) Group 'D' Service Rules, 1994 24. Criteria for crossing efficiency bar. - No person shall be allowed to cross the efficiency bar unless his work and conduct found to be satisfactory and his integrity is certified.
