Himachal Pradesh High Court
Desh Raj vs Hpsebl And Others on 21 February, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Desh Raj Versus HPSEBL and others CWP No.674 of 2022 .
21.02.2022 Present: Mr. Vinay Sharma, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for the respondents.
CWP No.674 of 2022 & CMP No.1269 of 2022 Notice. Mr. Tara Singh Chauhan, learned Standing Counsel, accepts notice for the respondents. He prays for and is granted four weeks' time to file reply.
List on 28.03.2022.
(Mohammad Rafiq) Chief Justice (Jyotsna Rewal Dua) February 21, 2022 Judge R.Atal ::: Downloaded on - 21/02/2022 20:11:20 :::CIS