Allahabad High Court
Smt. Nisha Verma And Ors. vs I.C.I.C.I. Lombard Thro. Manager Legal ... on 2 July, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh, Rakesh Sharma
Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 737 of 2010 Petitioner :- Smt. Nisha Verma And Ors. Respondent :- I.C.I.C.I. Lombard Thro. Manager Legal Birla Tower And Ors. Petitioner Counsel :- Shakeel Ahmad Ansari Hon'ble Devi Prasad Singh,J.
Hon'ble Rakesh Sharma.J. Admit.
Issue notice. Let the record be summoned. Order Date :- 2.7.2010 kkb/