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Allahabad High Court

Smt. Nisha Verma And Ors. vs I.C.I.C.I. Lombard Thro. Manager Legal ... on 2 July, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh, Rakesh Sharma

Court No. - 27

Case :- FIRST APPEAL FROM ORDER No. - 737 of 2010

Petitioner :- Smt. Nisha Verma And Ors.

Respondent :- I.C.I.C.I. Lombard Thro. Manager Legal Birla Tower And

Ors.
Petitioner Counsel :- Shakeel Ahmad Ansari

Hon'ble Devi Prasad Singh,J.

Hon'ble Rakesh Sharma.J. Admit.

Issue notice. Let the record be summoned. Order Date :- 2.7.2010 kkb/