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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(4)(g) in The West Bengal University of Health Sciences Act, 2002

(g)to enter into, vary, carry out, or cancel contracts on behalf of the University and, for that purpose, to appoint such officers as it may think fit;