Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] UT Chandigarh - Subsection Section 11(5) in Haryana Compulsory Registration of Marriages Act, 2008 (5)Nothing contained in sub-sections (1),(2),(3) and (4) shall affect the liability of any person under the provisions of Section 16.
