Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 46(7)] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(7)(vi) in Punjab Urban Planning and Development Building Rules, 2018

(vi)The absorption pits shall be provided with adequate means of access for removing the filtering media and cleaning the same.