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[Cites 0, Cited by 0] [Section 86(2)] [Section 86] [Entire Act]

State of West Bengal - Subsection

Section 86(2)(b) in West Bengal Value Added Tax Act, 2003

(b)an order of sealing any house, room, warehouse, almirah, cabinet, safe, locker, drawer, box, or any receptacle, made under section 69;